The case revolves around the murder of Manphool, allegedly committed by four accused: Bhajan Lal, Rai Sahab, Ram Singh alias Singha, and Ram Kumar. The prosecution claimed that the accused ... acted with a common intention to kill Manphool due to disputes related to gambling dishonesty. The Sessions Court convicted all the accused under Section 302/34 IPC, sentencing them to life imprisonment. However, the High Court acquitted Ram Singh alias Singha, citing inconsistencies in evidence and procedural lapses. The State of Haryana filed an appeal against the acquittal, while the other three accused challenged their convictions.