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These are writ petitions which were pending before Kerala High Court and Madras High
Court were transferred. As despite the recommendation from the Expert Committee, the
Government of Kerala continued
...to resist raising of water level in the reservoir beyond
136 ft. It was then that a writ petition was filed by Mullaperiyar Environmental Protection
Forum directly before this Court wherein diverse prayers were made.
Bench
Applied Acts & Sections
No Acts & Articles mentioned in this case
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