State of U.P. And Ors. Vs. Z.U.Ansari Case Summary You Can Listen To on Caseon

0 30 Sep, 2016
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State of U.P. And Ors. Vs. Z.U.Ansari

Supreme Court Of India 9886/2016

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Case Background

This Appeal is filed in supreme court of India under section 109 of CPC against the order passed by High Court referred to clause (a) of sub-section (2) of section ... 3 of Meghalaya Lokayukta Act, 2014.

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