Arvind Kumar Srivastava case, service law, equality
0  17 Oct, 2014
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State of Uttar Pradesh & Ors. Vs. Arvind Kumar Srivastava & Ors.

  Supreme Court Of India Civil Appeal /9849/2014
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☐This appeal, preferred by the State of Uttar Pradesh and its functionaries, assails the order of the High Court whereby the writ petition filed by the appellants has been dismissed ...

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