property title dispute, civil evidence, ownership rights, civil law

0 05 Mar, 2019
Listen in 01:59 mins | Read in 75:00 mins

EN

HI

Sudhakar Baburao Nangnure Vs. Noreshwar Raghunathrao Shende & Ors.

Supreme Court Of India Civil Appeal /2468/2019

Link copied!

Case Background

This appeal is filed in the Supreme Court of India, against the. judgement passed by the High Court at Bombay dismissing three review petitions. The review petitions were instituted before ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....