0  27 Sep, 2016
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Sunil Kumar Kori & Anr. Vs. Gopal Das Kabra & Ors. Etc.

  Supreme Court Of India Civil Appeal/9728-9729/2016
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Case Background

The case involves a dispute regarding the eligibility of certain individuals to be included in the electoral rolls for elections to the Cantonment Board. The matter originated from Writ Petition ...

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