illegal construction, real estate law, demolition order, builder liability, urban planning

0 31 Aug, 2021
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Supertech Limited Vs. Emerald Court Owner Resident Welfare Association & Ors.

Supreme Court Of India Civil Appeal /5041/2021

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Case Background

These appeals stem from a ruling by the Allahabad High Court's Division Bench on April 11, 2014, concerning a writ petition filed by the Residents' Welfare Association of Emerald Court ... Group Housing Society.

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