Suraj Bhan Meena case, Rajasthan judgment
0  07 Dec, 2010
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Suraj Bhan Meena & Anr. Vs. State of Rajasthan & Ors.

  Supreme Court Of India Special Leave Petition Civil /6385/2010
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Case Background

The case involves multiple Special Leave Petitions (SLPs) filed against a judgment by the Jaipur Bench of the Rajasthan High Court, which dealt with the issue of seniority and reservation ...

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