civil dispute
0  22 Sep, 2008
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T. Jayakumar Vs. A. Gopu & Anr.

  Supreme Court Of India Civil Appeal /5766/2008
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Case Background

A little lapse by the respondent authority (Respondent no.2 before this court) coupled with a somewhat unwarranted interference by the Central Administrative Tribunal, Madras Bench, that was affirmed by the Madras High Court ...

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