0  07 Oct, 2013
Listen in mins | Read in 75:00 mins

Thalappalam Ser. Coop. Bank Ltd. and Ors. Vs. State of Kerala and Ors.

  Supreme Court Of India Civil Appeal /9017/2013
Link copied!

Case Background

We are in these appeals concerned with the question whether a co-operative society registered under the Kerala Co-operative Societies Act for short the Societies Act will fall within the definition ...

Bench

Applied Acts & Articles

No Acts & Articles mentioned in this case

Reference cases