sales tax law, excise duty, liquor taxation, indirect tax, revenue law
0  29 Jun, 2020
Listen in 01:59 mins | Read in 135:00 mins
EN
HI

The Commercial Tax officer & Anr. Vs. Mohan Breweries and Distilleries Limited

  Supreme Court Of India Civil Appeal /7164/2013
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....