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THE SECRETARY, ALL INDIA SHRI SHIVAJIMEMORIAL SOCIETY (AISSMS) AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.

  Supreme Court Of India Special Leave Petition Civil/ 7058-7061/2019
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Case Background

The Secretary of AISSMS filed an appeal challenging the orders of the Bombay High Court regarding the entitlement of certain teachers to revised pay scales under the 6th Central Pay ...

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Applied Acts & Sections
  • Section 10 The All India Council For Technical Education Act, 1987
  • Section 23 The All India Council For Technical Education Act, 1987

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