land acquisition case, Sivaprakasam judgment
0  18 Nov, 2010
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The Special Deputy Collector, Land Acquisition C.M.D.A Vs. J. Sivaprakasam & Ors.

  Supreme Court Of India Civil Appeal /9740/2010
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Case Background

The appeal was filed under the Special leave petition by the appellant under the Hon’ble Supreme court of India to revoke the judgement of the High court.

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