02 Feb, 2026
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The State of West Bengal and Others Vs. Marium Ahmed and Others

Calcutta High Court M.A.T. No. 1540 of 2018

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Case Background

Bench

Applied Acts & Sections

Article 226 – The Constitution of India 1950
Article 300A – The Constitution of India 1950

Reference cases

Indore Development Authority Vs. Manoharlal & Ors. Etc.

01:59 mins | 0 | 06 Mar, 2020

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