compassionate appointment, service law, employment rights
0  04 May, 1994
Listen in mins | Read in 9:00 mins
EN
HI

Umesh Kumar Nagpal Etc. Vs. State of Haryana and Ors.

  Supreme Court Of India Special Leave Petition Civil /10504/1993
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Description

Legal Notes

Add a Note....