service law, employment dispute, administrative action, judicial review, government service
0  31 Aug, 2021
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Union of India & Ors. Vs. Manoj Kumar & Ors.

  Supreme Court Of India Civil Appeal /913- 914/2021
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Case Background

The recommendations in para 3.1.9 have been made for variousposts from the LDC to the Director including Section Officer, with acaveat that in the case of Sections Officers having pay ...

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