0  19 Sep, 1977
Listen in mins | Read in 139:00 mins
EN
HI

Union of India Vs. Sankal Chand Himatlal Sheth and Anr.

  Supreme Court Of India Civil Appeal /1486/1976
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Hello! How can I help you? 😊
Disclaimer: We do not store your data.
Document Text Version

Reference cases

Description

Legal Notes

Add a Note....