0  24 Feb, 2021
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V. N. Public Health and Educational Trust Etc. Vs. State of Kerala & Ors. Etc.

  Supreme Court Of India Civil Appeal /703/2021
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Case Background

These appeals arises out of the Judgment and Order dated 03.11.2020 passed bythe Kerala High Court in Writ Appeal Nos. 1401 and 1413 of 2020, wherein the DivisionBench of the ...

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