company law, liquidation case
0  12 Aug, 2008
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Valji Khimji and Company Vs. official Liquidator of Hindustan Nitro Product (Gujarat) Ltd. and Ors

  Supreme Court Of India Civil Appeal /4992/2008
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Case Background

☐This appeal has been filed in The Supreme Court of India against the impugned final judgment & order passed by the High Court of Gujarat at Ahmedabad.

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