0  08 Jan, 2026
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Veer Chand Vs. State of Himachal Pradesh

  Himachal Pradesh High Court Cr.MP (M) No. : 2955 of 2025
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Case Background

Bench

Applied Acts & Sections
  • Section 8 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 21 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 27A The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 29 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 37 The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 52A The Narcotic Drugs and Psychotropic Substances, Act, 1985
  • Section 54 The Narcotic Drugs and Psychotropic Substances, Act, 1985

Reference cases

Legal Notes

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