Section 54, Presumption from possession of illicit articles.
The Narcotic Drugs and Psychotropic... Section 54 0
Section Background:

Latest Uploaded Cases

criminal law, evidence law
Ram Chander vs. State of H.P.
Himachal Pradesh High Court 23-Jan-2026
criminal law, procedure
Sunil Kumar vs. State of Himachal Pradesh
Himachal Pradesh High Court 23-Jan-2026
criminal law, procedure
Ajay Kumar vs. State of Himachal Pradesh
Himachal Pradesh High Court 23-Jan-2026
Veer Chand Vs. State of Himachal Pradesh
Himachal Pradesh High Court 08-Jan-2026
Shahi Mahatma Vs. State of Himachal Pradesh
Himachal Pradesh High Court 08-Jan-2026
Gaurav Sharma Vs. State of H.P.
Himachal Pradesh High Court 05-Jan-2026

Description