0  21 Aug, 2012
Listen in mins | Read in 66:00 mins
EN
HI

Vidur Impex and Traders Pvt. Ltd. and others Vs. Tosh Apartments Pvt. Ltd. and others

  Supreme Court Of India Civil Appeal /5918/2012
Link copied!

Case Background

The case involves a dispute over a property located at 21, Aurangzeb Road, New Delhi. The original lessees were Sidh Nath Khanna and Sukh Nath Khanna.

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....