preventive detention, administrative law, personal liberty
0  07 Jul, 2023
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Vinod Kumar & Ors. Vs. District Magistrate Mau & Ors.

  Supreme Court Of India Civil Appeal /5107/2023
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Case Background

This appeal is at the instance of unsuccessful original writ petitioners and is directed against the ...

Bench

Applied Acts & Sections
  • Section 3 The National Highways Authority of India Act, 1988

Reference cases

Sharda Devi Vs. State of Bihar

mins | 0 | 13 Mar, 2002

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