0 07 Jan, 2026
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Yogesh Dua Vs. Directorate of Enforcement through its Assistant Director

Calcutta High Court WPA 8323 of 2025

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Case Background

Bench

Applied Acts & Sections

Article 22 – The Constitution of India 1950
Article 226 – The Constitution of India 1950

Reference cases

Prabir Purkayastha Vs. State (Nct of Delhi)

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Arvind Kejriwal Vs. Central Bureau of Investigation

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Pankaj Bansal Vs. Union of India & Ors.

02:00 mins | 0 | 03 Oct, 2023

V. Senthil Balaji Vs. The State Represented By Deputy Director...

02:00 mins | 0 | 07 Aug, 2022

Ram Kishor Arora Vs. Directorate of Enforcement

02:00 mins | 0 | 15 Dec, 2023

Vijay Madanlal Choudhary & Ors. Vs. Union of India &...

01:59 mins | 0 | 27 Jul, 2022

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