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Nikita Prasad

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Irretrievable Breakdown of Marriage: Supreme Court’s Shift from Endurance to Exit
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Animal Sacrifice vs Religious Freedom: Constitutional Limits on Hill Festival Rituals
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Anti-Conversion Laws: Supreme Court hearing on the validity of state-specific "Love Jihad" laws (UP, MP, Gujarat).
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Regulation of Deepfakes
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Implementation of Consent Mechanics for Data Fiduciaries under DPDP Rules, 2025
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Section 152 of BNS: The Constitutional Challenge and the “Reincarnation” of the Sedition Law
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Supreme Court Of India
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Full BA LLB, BBA LLB 5 Years Law Syllabus
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