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Affray {SEC.159}

The Constitution of India, 1950

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X Vs. O/O Speaker Of The House...

Supreme Court Of India 16-Jan-2026

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Legal Section

218. Application of certain provisions relating to Supreme Court to High Courts.—The provisions of clauses

(4) and

(5) of article 124 shall apply in relation to a High Court as they apply in relation to the Supreme Court with the substitution of references to the High Court for references to the Supreme Court.

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