Article 330, Reservation of seats for Scheduled Castes and Scheduled Tribesin the House of the People
The Constitution of India 1950 Article 330 0
Section Background:

Latest Uploaded Cases

service law case, Union of India, constitutional law
Haji Abdul Gani Khan & Anr. Vs....
Supreme Court Of India 13-Feb-2023
Meera Kanwaria case, Sunita
Meera Kanwaria Vs. Sunita and Ors.
Supreme Court Of India 08-Dec-2005

Description