Article 91, Power of the Deputy Chairman or other person to perform theduties of the office of, or to act as, Chairman

The Constitution of India... Article 91 0

Section Background:

Playlists in this Section

Affray {SEC.159}

The Constitution of India, 1950

Latest Uploaded Cases

X Vs. O/O Speaker Of The House...

Supreme Court Of India 16-Jan-2026

Description