Section 109, Attempt to murder
The Bharatiya Nyaya Sanhita, 2023 Section 109 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Criminal writ petition, Enforcement Directorate, CBI investigation, Quashing FIR, Custodial...
Pratik and Another Vs. The State of...
Jharkhand High Court 11-Mar-2026
administrative law, criminal law
Raja Alias Regan Vs. The Deputy Secretary,...
Karnataka High Court 23-Feb-2026
criminal law, procedure
Akashdeep Karaj Singh Vs. State of Maharashtra
Bombay High Court 09-Feb-2026
Dalip Kumar Vs. State of Himachal Pradesh
Himachal Pradesh High Court 08-Jan-2026

Description