Section 115, Abetment of offence punishable with death or imprisonment for life.—if offence not committed.if act causing harm be done in consequence
The Indian Penal Code,... Section 115 0
Section Background:

Playlists in this Section

The Indian Penal Code, 1860

Latest Uploaded Cases

Permanent parole, Samleti bomb blast, acquittal, criminal appeal, Supreme Court,...
State Of Rajasthan Vs. Accused No. 12-pappu...
Supreme Court Of India 21-Jul-2026

Description

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter