Section 120B, Punishment of criminal conspiracy

The Indian Penal Code,... Section 120B 0

Section Background:

Playlists in this Section

CLAT UG - Law of Crimes (Legal Reasoning)

The Indian Penal Code, 1860

Latest Uploaded Cases

PMLA, Enforcement Directorate, further investigation, writ petition, Special Court, Calcutta...

Mahesh Kumar Kejriwal Vs Union of India...

Calcutta High Court 30-Sep-2026

Criminal Original Petitions; Quash proceedings; Forgery; Conspiracy; IPC sections; High...

K.Venkata Subramanian Vs. The State

Madras High Court 25-Sep-2026

Criminal conspiracy, Cheating, Forgery, IPC Sections 120B, 420, 467, 468,...

Rita Singh & Anr. Vs. Central Bureau...

Delhi High Court 24-Sep-2026

tender fraud, forged certificates, criminal conspiracy, cheating, IPC 120B, IPC...

Vikas Bhardwaj Vs. C. B. I.; Madhukeshwar...

Delhi High Court 22-Sep-2026

Default bail, UAPA, Section 167(2) CrPC, Section 43D UAPA, charge...

The State of Maharashtra & Anr. Vs....

Supreme Court Of India 21-Sep-2026

Anticipatory Bail, Land Fraud, Cheating, Forgery, Economic Offence, Section 420...

Atul Mehta and another Vs. State of...

Punjab & Haryana High Court 18-Sep-2026

Telangana High Court, Criminal Petition, bank fraud, loan default, quashing...

Dr. V. Raja Gopal Reddy Vs. State...

Telangana High Court 17-Sep-2026

Sarvodaya Highways Ltd, CBI, credit facilities fraud, fake work orders,...

M/s Sarvodaya Highways Ltd. and others Vs....

Punjab & Haryana High Court 17-Sep-2026

Criminal Revisional Jurisdiction, High Court Calcutta, Loan Fraud, CBI, Quashing...

Abhijit Halder Vs. Central Bureau Of Investigation...

Calcutta High Court 16-Sep-2026

Criminal revision; Quashing FIR; Cheating; Criminal breach of trust; IPC...

Amrapali Bose & Anr. Vs. Subra Ghosh

Calcutta High Court 15-Sep-2026

Regular bail, Himachal Pradesh High Court, shooting incident, delayed trial,...

Satinder Pal @ Chindu Vs. State of...

Himachal Pradesh High Court 09-Sep-2026

Corporate criminal liability; mens rea; attribution; identification doctrine; Section 482...

Sanofi India LTD. Versus Central Bureau Of...

Supreme Court Of India 07-Sep-2026