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The Indian Penal Code, 1860

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Section 13 Notaries Act, Section 482 Cr.P.C, Quashing FIR Himachal...

Himachal Pradesh High Court 27-Feb-2026

criminal law, evidence law

Karnataka High Court 06-Feb-2026

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Gauhati High Court 30-Jan-2026

succession law, property dispute, civil litigation, Supreme Court

Supreme Court Of India 03-Dec-2002

Supreme Court Of India 16-Dec-1988

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