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Disputes regarding easements

The Transfer of Property Act, 1882

Latest Uploaded Cases

J. Ifthakar Hussain And Others Vs. Gulla...

Andhra Pradesh High Court 25-Feb-2026

M.A. Rafi (Dead ) Through Lrs., Vs....

Chhattisgarh High Court 05-Jan-2026

family property law, succession dispute, civil litigation, Supreme Court India

K. Balakrishnan Vs. K. Kamalam and Ors

Supreme Court Of India 18-Dec-2003

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