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The Indian Penal Code, 1860

Latest Uploaded Cases

Air Force Act; dismissal; criminal discharge; administrative action; arbitrary punishment;...

Ex. Sqn. Ldr. R. Sood Vs. Union...

Supreme Court Of India 15-Apr-2026

criminal law, conspiracy, organized crime

Ranjitsing Brahmajeetsing Sharma Vs. State of Maharashtra...

Supreme Court Of India 07-Apr-2005

criminal law, Andhra Pradesh case, conviction appeal, Supreme Court

Gubbala Venugopalaswamy and Ors Vs. State of...

Supreme Court Of India 06-Apr-2004

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