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The Indian Penal Code, 1860

Latest Uploaded Cases

Motor accident compensation; permanent disability; child victim; just compensation; MV...

Gayatree Pattnaik Vs. Arundhati Sahoo and Anr.

Supreme Court Of India 03-Aug-2026

motor accident, compensation, Section 163A, Motor Vehicles Act, future prospects,...

ICICI Lombard General Insurance Company Limited Vs....

Andhra Pradesh High Court 01-Apr-2026

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