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The Indian Penal Code, 1860

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cyber fraud, FIR quashing, FIR clubbing, Article 32, Section 482...

Supreme Court Of India 24-Jul-2026

Shekhar Jagtap, Writ Petition, FIR quashing, Bombay High Court, Criminal...

Bombay High Court 20-May-2026

criminal law, procedure

Gujarat High Court 17-Feb-2026

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