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The Indian Penal Code, 1860

Latest Uploaded Cases

Abated proceedings, deceased, sexual offense, de-indexing, family privacy, social stigma,...

Gautam Kapoor Vs. Mrs Aaina Kapoor

Delhi High Court 29-May-2026

criminal law, evidence law

Sunil Vs. State

Delhi High Court 02-Feb-2026

Dalip Kumar Vs. State of Himachal Pradesh

Himachal Pradesh High Court 08-Jan-2026

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