Section 20, Tribunal to apply certain principles
The National Green Tribunal... Section 20 0
Section Background:

Playlists in this Section

The National Green Tribunal Act, 2010

Latest Uploaded Cases

real estate law, contract law
M/S Key Stone Properties Vs. Shashikant Vithalkamble...
Supreme Court Of India 30-Jan-2026
contract law, infrastructure
M/S. Shanti Construction Sambalpur Pvt. Ltd., Sambalpur...
Orissa High Court 22-Jan-2026

Description

Legal Section
20. Tribunal to apply certain principles.—
The Tribunal shall, while passing any order or decision or award, apply the principles of sustainable development, the precautionary principle and the polluter pays principle.

Advance Search Tool

💡 How to Get the Best Legal Answers:

1. Keep it simple: Frame your question in plain language.

2. Add scope: Tag @ a court, judge, year, or act section for accurate results.

3. Attach files: Upload a PDF only if you are using a private document.

🌍 Ask in your language: English • Hindi • Assamese • Bangla • Gujarati • Kannada • Malayalam • Marathi • Odia • Punjabi • Tamil • Telugu • Urdu

Add research context Type to filter