Section 235, Possession of instrument or material for the purpose of using the same for counterfeiting coin:if Indian coin

The Indian Penal Code,... Section 235 0

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The Indian Penal Code, 1860

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Mohd. Chaman, State (N.C.T.OF DELHI), Supreme Court, criminal appeal, death...

Mohd. Chaman Vs. State (N.C.T. of Delhi)

Supreme Court Of India 11-Dec-2000

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