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The Right To Fair Compensation And Transparency In Landacquisition, Rehabilitation And Resettlement Act, 2013

Latest Uploaded Cases

administrative law, criminal law

Bombay High Court 17-Feb-2026

administrative law, criminal law

Bombay High Court 17-Feb-2026

land law, administrative law

Andhra Pradesh High Court 27-Jan-2026

land acquisition, compensation

Calcutta High Court 16-Jan-2026

DDA case, housing allotment, land law

Supreme Court Of India 01-May-2023

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