Section 31, Approval of resolution plan.
The Insolvency and Bankruptcy Code,... Section 31 0
Section Background:

Latest Uploaded Cases

municipal law, administrative law
Mamta Binani & Anr. Vs. Kolkata Municipal...
Calcutta High Court 16-Feb-2026
banking law, constitutional law
State Bank Of India Vs. Union Of...
Supreme Court Of India 13-Feb-2026
labour law case, trade union rights, industrial dispute
Moser Baer Karamchari Union Thr. President Mahesh...
Supreme Court Of India 02-May-2023
financial dispute, loan recovery, contract law
Ajay Kumar Radheyshyam Goenka Vs. Tourism Finance...
Supreme Court Of India 15-Mar-2023

Description