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The Indian Penal Code, 1860

Latest Uploaded Cases

Dowry death, Section 304B IPC, Section 498A IPC, Suicide, Criminal...

Piyush S/o Deepak Narlawar Vs. State of...

Supreme Court Of India 02-Nov-2026

Murder; Culpable Homicide; Interested Witness; Defective Investigation; IPC Section 302;...

Vijay Kumar @ Neetu Vs. State of...

Punjab & Haryana High Court 29-May-2026

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