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The Indian Penal Code, 1860

Latest Uploaded Cases

Criminal appeal; Grievous hurt; Section 325 IPC; Pressure cooker; Hostile...

Rakesh Kumar Vs. State of H.P.

Himachal Pradesh High Court 09-Sep-2026

CRA-D-323-2026, Shokeen, State of Haryana, Bail, UAPA Act, Nuh riots,...

Shokeen Vs. State of Haryana

Punjab & Haryana High Court 06-May-2026

criminal law, Karnataka case, conviction appeal, Supreme Court India

Simon and Ors. Vs. State of Karnataka

Supreme Court Of India 29-Jan-2004

criminal law, Maharashtra case, conviction appeal, Supreme Court India

Ravindra Shantaram Sawant Vs. State of Maharashtra

Supreme Court Of India 08-May-2002

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