Section 344, Wrongful confinement for ten or more days
The Indian Penal Code,... Section 344 0
Section Background:

Playlists in this Section

Latest Uploaded Cases

Supreme Court, Criminal Appeal, Quashing Proceedings, Section 482 CrPC, IPC...
Rocky Vs. State of Telangana & Anr.
Supreme Court Of India 04-Dec-2025

Description