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The Indian Penal Code, 1860

Latest Uploaded Cases

Senior Citizens Act 2007, eviction order, maintenance, property rights, parental...

Carson Percy Valladares Vs. State of Maharashtra...

Bombay High Court 27-Aug-2026

POCSO Act, sexual assault, victim testimony, FIR delay, medical evidence,...

Vijay Ramesh Dantani Vs. The State of...

Bombay High Court 21-Aug-2026

POCSO Act; Indian Penal Code; Sexual Assault; Kidnapping; Criminal Intimidation;...

Ravindra Kisan Ghadge alias Dhum Vs. State...

Bombay High Court 23-Jul-2026

Chhattisgarh High Court, POCSO Act, Section 354 IPC, Section 506B...

Piluram Baghel Vs. State Of Chhattisgarh

Chhattisgarh High Court 17-Jul-2026

Criminal Appeal, Rape by Deception, Sexual Exploitation, Electronic Evidence, Consent,...

Suji @ Kasi Vs. The State

Madras High Court 14-Jul-2026

Simarjeet Singh Bains, Punjab & Haryana High Court, CRM-M-50284-2023, preliminary...

Simarjeet Singh Bains Vs. State of Punjab...

Punjab & Haryana High Court 07-Jul-2026

Rajender Kumar, State of H.P., Cr. Appeal 681 of 2024,...

Rajender Kumar Versus State of H.P.

Himachal Pradesh High Court 05-Jun-2026

Dismissal, Departmental Inquiry, Acquittal, Misbehavior, Reinstatement, Andhra Pradesh High Court,...

K. Tyaga Raju Vs. The Principal District...

Andhra Pradesh High Court 06-May-2026

Bail, Speedy Trial, Article 21, POCSO Act, Himachal Pradesh High...

Rajesh Kumar Vs. State of Himachal Pradesh

Himachal Pradesh High Court 21-Apr-2026

POCSO Act, sexual assault, appeal, conviction, Delhi High Court, attempt,...

Sudarshan Vs. State

Delhi High Court 15-Apr-2026

professional negligence, limitation, res judicata, Special Leave Petition, advocate, damages,...

Section 354, Assault of criminal force to woman with intent to outrage her modesty