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The Indian Penal Code, 1860

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Chhattisgarh High Court; CRA 2050 of 2024; Kidnapping; Sexual Assault;...

Laxminarayan Alias Laxman Vs. State of Chhattisgarh

Calcutta High Court 09-Jul-2026

kidnapping, sexual assault, POCSO Act, voluntary accompaniment, inducement, Chhattisgarh High...

Deepak Vaishnav Vs. State of Chhattisgarh

Chhattisgarh High Court 09-Apr-2026

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