Section 361, Kidnapping from lawful guardianship
The Indian Penal Code,... Section 361 0
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kidnapping, sexual assault, POCSO Act, voluntary accompaniment, inducement, Chhattisgarh High...
Deepak Vaishnav Vs. State of Chhattisgarh
Chhattisgarh High Court 09-Apr-2026
S. Varadarajan Vs. State of Madras
Supreme Court Of India 09-Sep-1964

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