Section 37, Failure to comply with the provisions of Section 21 or Section 22 or with the directions issuedunder Section 31A.
The Air (Prevention And Control... Section 37 0
Section Background:

Latest Uploaded Cases

Air Act 1981, Section 40, Section 482 CrPC, Sleeping Partner...
Naresh Kumar Jain Vs. Haryana State Pollution...
Punjab & Haryana High Court 25-Feb-2026

Description