Section 376AB, Punishment for rape on woman under twelve years of age
The Indian Penal Code,... Section 376AB 0
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POCSO Act, sexual assault, age determination, delayed FIR, medical evidence,...
Kachru Narhari Sarode Vs. The State of...
Bombay High Court 10-Apr-2026
Rape; Murder; Child victim; POCSO Act; DNA evidence; Last seen...
State of Punjab Vs. Sonu Singh
Punjab & Haryana High Court 19-Mar-2026

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