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The Indian Penal Code, 1860

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criminal law, national security

Fuleshwar Gope vs. Union of India, through...

Jharkhand High Court 04-Feb-2026

criminal law, procedure

Aman Singh @ Aman Shekhar vs. The...

Jharkhand High Court 03-Feb-2026

criminal law case, Gujarat, prosecution

Atulbhai Vithalbhai Bhanderi Vs. State of Gujarat

Supreme Court Of India 04-May-2023

criminal law case, Delhi case, Supreme Court

Mukhtiar Ahmed Ansari Vs. State (N.C.T. of...

Supreme Court Of India 21-Apr-2005

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